Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Rajasthan - Section Section 197 in The General Rules (Civil), 1986 197. Application of preceding rules to production, return and transmission of registers, books etc. - The above rules will also apply to the production, return and transmission of registers, books, etc.
