Section 13(a) in The Bihar Self-Supporting Co-operative Societies Tribunal (Constitution and Procedure) Rules, 2002
(a)On receipt of an appeal or an application, the Secretary shall endorse on it the date of its receipt and shall show cause in Form I in respect of appeals and in Form-II in respect of other application, appended to these Rules. The Secretary shall thereafter examine:(i)whether the person presenting it has an authority to do so; and(ii)whether it conforms to the provisions of the Act and these Rules.
