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[Cites 0, Cited by 0] [Section 16(5)] [Section 16] [Entire Act]

State of Chattisgarh - Subsection

Section 16(5)(c) in Ayush and Health Sciences University of Chhattisgarh Act, 2008

(c)be responsible for seeing that all money are expended on the purpose for which they are granted or allotted and no expenditure not authorized in the budget, is incurred by the, university;