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[Cites 0, Cited by 0] [Section 19] [Entire Act]

State of Bihar - Subsection

Section 19(9) in Bihar Anti Terrorist Squad Rules, 2014

(9)The Confidential Source Register, intelligence reports, and dossiers being confidential in nature shall be kept in the Secret Cell, where all intelligence inputs, including the products from the Integrated Information Technology Cell, shall be processed for uploading in the database. There is no general need for the retention of hand-written reports provided the "identical input" is digitized. Secret Fund shall be duly accounted for.