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State of Uttarakhand - Section

Section 20 in Uttarakhand Panchayati Raj Act, 2016

20. External control of Gram Panchayat.

- The prescribed authority for Gram Panchayat shall be Zila Panchayat Raj Adhikari. The powers, duties, acts, external control etc. of the prescribed authority shall be such as may be prescribed from time to time by the State Government.Chapter-V Meetings, Functions, Duties, Powers and administration of Gram Panchayats