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Allahabad High Court

Mata Din vs Deputy Director Of Consolidation ... on 16 March, 2023

Author: Rajesh Singh Chauhan

Bench: Rajesh Singh Chauhan





HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 5
 

 
Case :- WRIT - B No. - 2497 of 1982
 

 
Petitioner :- Mata Din
 
Respondent :- Deputy Director Of Consolidation Sultanpur And Others
 
Counsel for Respondent :- Mohd.Arif Khan
 

 
Hon'ble Rajesh Singh Chauhan,J.
 

Case called out in the revised list.

This case is of the year 1982.

None appears for the petitioner to press this petition nor there is any request to adjourn or pass over the case.

However, learned Standing Counsel for the State and Sri Mohd. Aslam Khan holding brief of Sri Mohd. Arif Khan, learned counsel for private opposite parties, are present.

The petition is dismissed for want of prosecution. Pending application, if any, is also dismissed accordingly.

Interim order, if any, stands discharged.

Consigned to record.

[Rajesh Singh Chauhan,J.] Order Date :- 16.3.2023 Sachin