Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 2] [Section 6(1)] [Section 6] [Entire Act] Union of India - Subsection Section 6(1)(a) in The Information Technology Act, 2000 (a)the filing of any form, application or any other document with any office, authority, body or agency owned or controlled by the appropriate Government in a particular manner;