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State of Andhra Pradesh - Section

Section 6 in Registration (Andhra Pradesh Amendment) Act, 1999

6. Amendment of Section 50.

- In Section 50 of the principal Act, in subsection (1), for the expression "Clauses (a), (b), (c) and (d) of Section 17", the expression "Clauses (a), (b), (c), (d), (e), (f) and (g) of Section 17", shall be substituted.