Patna High Court - Orders
Sc/St Association vs The State Of Bihar on 12 October, 2023
Author: Madhuresh Prasad
Bench: Madhuresh Prasad
IN THE HIGH COURT OF JUDICATURE AT PATNA
Civil Writ Jurisdiction Case No.4811 of 2023
======================================================
SC/ST Association & Anr.
... ... Petitioner/s
Versus
The State of Bihar & Ors.
... ... Respondent/s
======================================================
Appearance :
For the Petitioner/s : Mr. Ritika Rani, Adv.
: Mr. Vardaan Mangalam, Adv.
For the Respondent/s : Mr. Sheo Shankar Prasad, SC8
For the B.P.S.C : Mr. Kaushal Kumar Jha, Sr. Adv.
Mr. Amish Kumar, Adv.
Mr. Rajan Prakash, Adv.
======================================================
CORAM: HONOURABLE MR. JUSTICE MADHURESH PRASAD
ORAL ORDER
10 12-10-2023Further two weeks' time is allowed to the learned counsel for the State for filing counter affidavit.
2. List this matter on 30.10.2023.
(Madhuresh Prasad, J) Mayank/-
Shyambihari U