Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Patna High Court - Orders

Sc/St Association vs The State Of Bihar on 12 October, 2023

Author: Madhuresh Prasad

Bench: Madhuresh Prasad

                       IN THE HIGH COURT OF JUDICATURE AT PATNA
                                Civil Writ Jurisdiction Case No.4811 of 2023
                  ======================================================
                  SC/ST Association & Anr.

                                                                               ... ... Petitioner/s
                                                     Versus
                  The State of Bihar & Ors.

                                                            ... ... Respondent/s
                  ======================================================
                  Appearance :
                  For the Petitioner/s   :       Mr. Ritika Rani, Adv.
                                         :       Mr. Vardaan Mangalam, Adv.
                  For the Respondent/s   :       Mr. Sheo Shankar Prasad, SC8
                  For the B.P.S.C        :       Mr. Kaushal Kumar Jha, Sr. Adv.
                                                 Mr. Amish Kumar, Adv.
                                                 Mr. Rajan Prakash, Adv.
                  ======================================================
                  CORAM: HONOURABLE MR. JUSTICE MADHURESH PRASAD
                                        ORAL ORDER

10   12-10-2023

Further two weeks' time is allowed to the learned counsel for the State for filing counter affidavit.

2. List this matter on 30.10.2023.

(Madhuresh Prasad, J) Mayank/-

Shyambihari U