Delhi High Court - Orders
National M.Sc. Medical Teachers ... vs National Medical Commission & Ors on 29 May, 2023
Author: Sanjeev Sachdeva
Bench: Sanjeev Sachdeva
$~1 to 8
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 9115/2020 & CM APPLS. 31386-87/2021, 4169/2022,
17657/2022
NATIONAL M.SC. MEDICAL TEACHERS ASSOCIATION
(REGD) ..... Petitioner
Through: Mr. Avnish K. Sharma, Advocate.
versus
NATIONAL MEDICAL COMMISSION & ORS. ..... Respondent
Through: Mr. T. Singhdev, Ms. Ramanpreet
Kaur, Ms. Anum Hussain, Mr. Abhijit
Chakravarty, Mr. Aabhaas
Sukhramani, Mr. Bhanu Gulati and
Mr. Tanishq Srivastava, Advocates
for NMC.
Ms. Monika Arora, CGSC with Mr.
Subhrodeep Saha, Advocate and Mr.
Sarvan Kuamr, GP for UOI.
Mr. Ashok Nijhawan, Mr.Arun and
Mr.Rohan Sharma, Advocates for
R-4.
+ W.P.(C) 10633/2020
ASSOCIATION OF PHDS IN MEDICAL SCIENCES(REGD)
..... Petitioner
Through: Mr. Kumar Rajesh Singh and Ms.
Punam Singh, Advocates.
versus
NATIONAL MEDICAL COMMISSION & ANR. ..... Respondent
Through: Mr. T. Singhdev, Ms. Ramanpreet
Kaur, Ms. Anum Hussain, Mr. Abhijit
Chakravarty, Mr. Aabhaas
Sukhramani, Mr. Bhanu Gulati and
Mr. Tanishq Srivastava, Advocates
for NMC.
Mr.Vikram Jetly, CGSC with Ms.
Shreya Jetly, Advocate for R-2.
Mr. Shivendra Singh, Advocate for R-3.
W.P.(C) 9115/2020 & connected matters 1
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 08/10/2023 at 00:06:34
Mr. Ashok Nijhawan, Mr.Arun and
Mr. Rohan Sharma, Advocates for
R-4.
Ms. Monika Arora, CGSC with Mr.
Subhrodeep Saha, Advocate and Mr.
Sarvan Kuamr, GP for UOI.
+ W.P.(C) 8161/2021 & CM APPL. 25361/2021
RAKESH KUMAR & ORS. ..... Petitioner
Through: Mr. Avnish K. Sharma, Advocate.
versus
NATIONAL MEDICAL COMMISSION & ANR. ..... Respondent
Through: Mr. T. Singhdev, Ms. Ramanpreet
Kaur, Ms. Anum Hussain, Mr. Abhijit
Chakravarty, Mr. Aabhaas
Sukhramani, Mr. Bhanu Gulati and
Mr. Tanishq Srivastava, Advocates
for NMC.
Ms. Monika Arora, CGSC with Mr.
Subhrodeep Saha, Advocate and Mr.
Sarvan Kuamr, GP for UOI.
+ W.P.(C) 11452/2021 & CM APPLS. 35255/2021, 42699/2021,
43077/2021
ANAND SWAROOP & ORS. ..... Petitioner
Through: Mr. Animesh Kumar, Mr. Nishant
Kumar, Ms. Charu Modi and Mr.
Saurabh Singh, Advocates.
versus
NATIONAL MEDICAL COMMISSION & ORS...... Respondent
Through: Mr. T. Singhdev, Ms. Ramanpreet
Kaur, Ms. Anum Hussain, Mr. Abhijit
Chakravarty, Mr. Aabhaas
Sukhramani, Mr. Bhanu Gulati and
Mr. Tanishq Srivastava, Advocates
for NMC.
Mr. Jivesh Tiwari, Ms. Samiksha and
W.P.(C) 9115/2020 & connected matters 2
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 08/10/2023 at 00:06:34
Mr. Aniruidh Katju, Mr. Animesh
Kumar, Mr. Nishant Kumar, Ms.
Charu Modi, Mr. Saurabh Singh, Mr.
D. Dhar Singh Rana, Mr. Ayush
Kumar and Mr. Shrish, Advocates for
R-2.
Ms. Monika Arora, CGSC with Mr.
Subhrodeep Saha, Advocate and Mr.
Sarvan Kuamr, GP for UOI.
+ W.P.(C) 14101/2021 & CM APPL. 44488/2021
DR. RITESH KUMAR ..... Petitioner
Through: Mr. Avnish K. Sharma, Advocate.
versus
NATIONAL MEDICAL COMMISSION & ANR...... Respondent
Through: Mr. T. Singhdev, Ms. Ramanpreet
Kaur, Ms. Anum Hussain, Mr. Abhijit
Chakravarty, Mr. Aabhaas
Sukhramani, Mr. Bhanu Gulati and
Mr. Tanishq Srivastava, Advocates
for NMC.
Ms. Monika Arora, CGSC with Mr.
Subhrodeep Saha, Advocate and Mr.
Sarvan Kuamr, GP for UOI.
+ W.P.(C) 1368/2022& CM APPL. 3982/2022, 50999/2022
ASSOCIATION OF CLINICAL BIOCHEMISTS AND
MICROBIOLOGISTS- ACMB (REGD). ..... Petitioner
Through: Mr. Jay Savla, Senior Advocate with
Mr. Jasdeep Singh Dhillon, Mr.
Rajpal Singh and Mr. Yugantar Singh
Chauhan, Advocates.
versus
NATIONAL MEDICAL COMMISSION & ORS...... Respondent
Through: Mr. T. Singhdev, Ms. Ramanpreet
Kaur, Ms. Anum Hussain, Mr. Abhijit
Chakravarty, Mr. Aabhaas
W.P.(C) 9115/2020 & connected matters 3
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 08/10/2023 at 00:06:35
Sukhramani, Mr. Bhanu Gulati and
Mr. Tanishq Srivastava, Advocates
for NMC.
Mr. Apoorv Kurup, Mr. Ojaswa
Pathak and Mr. Akhil Hasija,
Advocates for UGC.
Ms. Monika Arora, CGSC with Mr.
Subhrodeep Saha, Advocate and Mr.
Sarvan Kuamr, GP for UOI.
+ W.P.(C) 1607/2022 & CM APPLS. 4626/2022, 8761/2022
ALL INDIA PRE AND PARA CLINICAL MEDICOS
ASSOCIATION ..... Petitioner
Through: Ms. Mrinmoi Chatterjee, Advocate.
versus
UNION OF INDIA & ORS. ..... Respondent
Through: Mr. T. Singhdev, Ms. Ramanpreet
Kaur, Ms. Anum Hussain, Mr. Abhijit
Chakravarty, Mr. Aabhaas
Sukhramani, Mr. Bhanu Gulati and
Mr. Tanishq Srivastava, Advocates
for NMC.
Mr. Avinash K. Shrama, Advocate for
R-3.
Ms. Monika Arora, CGSC with Mr.
Subhrodeep Saha, Advocate and Mr.
Sarvan Kuamr, GP for UOI.
Mr. Jay Savla, Senior Advocate with
Mr. Jasdeep Singh Dhillon, Mr.
Rajpal Singh and Mr. Yugantar Singh
Chauhan, Advocates.
+ W.P.(C) 7927/2022 & CM APPL. 25152/2022
CHAHAT CHOUDHARY ..... Petitioner
Through: Mr. Vishal Kalra and Mr. Vicky
Rexwal, Advocates.
Versus
W.P.(C) 9115/2020 & connected matters 4
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 08/10/2023 at 00:06:35
NATIONAL MEDICAL COMMISSION AND ORS..... Respondent
Through: Mr. T. Singhdev, Ms. Ramanpreet
Kaur, Ms. Anum Hussain, Mr. Abhijit
Chakravarty, Mr. Aabhaas
Sukhramani, Mr. Bhanu Gulati and
Mr. Tanishq Srivastava, Advocates
for NMC.
Mr. Shubham Bhalla, Ms. Ragini
Sharma and Mr. Sumeir Ahuja,
Advocates for R-4.
Ms. Monika Arora, CGSC with Mr.
Subhrodeep Saha, Advocate and Mr.
Sarvan Kuamr, GP for UOI.
CORAM:
HON'BLE MR. JUSTICE SANJEEV SACHDEVA
HON'BLE MR. JUSTICE VIKAS MAHAJAN
ORDER
% 29.05.2023
1. Matters are released from part-heard.
2. List before the concerned Roster Bench for direction on 05.07.2023.
2. Interim orders to continue.
SANJEEV SACHDEVA, J VIKAS MAHAJAN, J MAY 29, 2023/'rs' W.P.(C) 9115/2020 & connected matters 5 This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 08/10/2023 at 00:06:36