Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 236] [Entire Act] State of Odisha - Subsection Section 236(2) in Grama Panchayats Rules, 1968 (2)It shall not contain arguments, ironical expressions or defamatory statements; nor shall it refer to the conduct or character of persons except in their official or public capacity;
