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[Cites 0, Cited by 0] [Section 307(1)] [Section 307] [Entire Act]

State of Punjab - Subsection

Section 307(1)(b) in The Punjab Municipal Act, 1999

(b)to provide and set up all such appliances and fittings, as may appear to the Chief Officer to be necessary for the purposes of gathering and receiving the filth and other polluted and obnoxious matter from, and conveying the same off, the same premises and of effectually flushing such drain and every fixture connected therewith;