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[Cites 0, Cited by 0] [Section 6] [Entire Act]

Union of India - Subsection

Section 6(4) in Insurance Regulatory and Development Authority of India (Insurance Surveyors and Loss Assessors) Regulations, 2015

(4)The application for renewal of license shall be processed taking into account the eligibility criteria, existing, including those set out under Regulation 3 and 4, at the time of receipt of such application.