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Union of India - Section

Section 1 in The Aircraft (Investigation of Accidents and Incidents) Rules, 2012

1. Short title, extent and commencement.

(1)These rules may be called the Aircraft (Investigation of Accidents and Incidents) Rules, 2012.
(2)These rules extend to the whole of India and applies also -
(a)to citizens of India wherever they may be;
(b)to and to the persons on, aircraft registered in India wherever they may be;
(c)to and to the persons on, aircraft registered outside India but for the time being in or over India; and
(d)to an aircraft operated by a person who is not a citizen of India but has his principal place of business or permanent reside lice in India.
(3)They shall come into force on the date of their publication in the Official Gazette.