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Bombay High Court

Sonu Pandu Kapadne And Ors vs The State Of Maharashtra Through The ... on 18 December, 2019

Bench: S.C. Dharmadhikari, R. I. Chagla

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
      APPELLATE SIDE CIVIL JURISDICTION

                WRIT PETITION NO. 3912 OF 2019

 Sonu Pandu Kapadne And Ors.                               ....Petitioner
             V/S
 The State Of Maharashtra Through The                   ....Respondent

Secretary And Ors.

        CORAM :                S.C. DHARMADHIKARI &
                               R. I. CHAGLA, JJ
      DATE :                   18th December, 2019
 P.C. :

Due to paucity of time the matter is adjourned to 01/04/2020 . In case any ad-interim/interim relief is operating till today, the said order will continue to operate till the next date. If ad-interim/interim relief is not granted for a limited period, the said order will remain unaffected.

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