Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 11(2)] [Section 11] [Entire Act] State of Maharashtra - Subsection Section 11(2)(c) in The Maharashtra Agricultural Pests And Diseases Act, 1947 (c)for every destroyed crop, plant or tree of the kind referred to in clause (c) of sub-section (1) of section 8, be its full value :