Section 77 in Uttarakhand Panchayati Raj Act, 2016
77. Control over the officers and employees of Kshettra Panchayat.
(1)The Pramukh shall have general control over the Block Development officer/ Secretary.(2)All other officers and servants employed with the Kshettra Panchayat shall work under the general control of the Block Development Officer/ Secretary.(3)Officers and other servants of the Kshettra Panchayat shall work under such immediate control as the State Government may specify
