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[Cites 0, Cited by 0] [Section 5(1)] [Section 5] [Entire Act]

Union of India - Subsection

Section 5(1)(a) in The Merchant Shipping (Tonnage Measurement Of Ships) Rules, 1960

(a)where the tonnage of the space occupied by and necessary for the proper working of the boilers and machinery is 13 per cent or above and under 20 percent of the gross tonnage, the deduction shall be 32 per cent of the gross tonnage;