Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 92] [Entire Act] State of Assam - Subsection Section 92(1) in Assam Excise Rules, 1945 (1)The name or names of the person or persons applying, if a firm-the name of every partner of the firm, and, if a company-the registered name thereof.
