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[Cites 0, Cited by 0] [Section 211] [Entire Act]

State of Odisha - Subsection

Section 211(2) in Rules of Procedure and Conduct of Business in the Orissa Legislative Assembly

(2)In presenting the report the Chairman or in his absence, the member presenting the report shall, if he makes any remarks, confine himself to a brief statement of fact, but there shall be no debate on that statement.