Madhya Pradesh High Court
Silverline Hospital And Research ... vs Bhopal Municipal Corporation on 12 May, 2022
Author: Chief Justice
Bench: Chief Justice
1
IN THE HIGH COURT OF MADHYA PRADESH
AT JABALPUR
WP No. 10983 of 2022
(SILVERLINE HOSPITAL AND RESEARCH INSTITUTE Vs BHOPAL MUNICIPAL CORPORATION)
Dated : 12-05-2022
Shri Qasim Ali - Advocate for the petitioner.
Issue notice to the respondent.
Post after service of notice.
The Registry to delete the name of the Advocate General since the State is not a party.
(RAVI MALIMATH) (PURUSHAINDRA KUMAR KAURAV)
CHIEF JUSTICE JUDGE
pb
Signature Not Verified
SAN
Digitally signed by PRASHANT
BAGJILEWALE
Date: 2022.05.13 11:40:58 IST