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Madhya Pradesh High Court

Silverline Hospital And Research ... vs Bhopal Municipal Corporation on 12 May, 2022

Author: Chief Justice

Bench: Chief Justice

                                                                       1
                                             IN THE HIGH COURT OF MADHYA PRADESH
                                                          AT JABALPUR
                                                             WP No. 10983 of 2022
                                     (SILVERLINE HOSPITAL AND RESEARCH INSTITUTE Vs BHOPAL MUNICIPAL CORPORATION)

                                Dated : 12-05-2022
                                       Shri Qasim Ali - Advocate for the petitioner.

                                       Issue notice to the respondent.

Post after service of notice.

The Registry to delete the name of the Advocate General since the State is not a party.



                                      (RAVI MALIMATH)                      (PURUSHAINDRA KUMAR KAURAV)
                                        CHIEF JUSTICE                                  JUDGE

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Date: 2022.05.13 11:40:58 IST