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[Cites 0, Cited by 0] [Section 3(7)] [Section 3] [Entire Act]

State of Madhya Pradesh - Subsection

Section 3(7)(c) in The M.P. State Veterinary Council Rules, 1993

(c)Every Assistant Returning Officer shall be subject to the control of the Returning Officer, be competent to perform all or any of he functions of the Returning Officer :