Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 10] [Entire Act] Union of India - Subsection Section 10(d) in The Insurance Regulatory And Development Authority (Protection Of Policy-Holders' Interests) Regulations, 2002 (d)providing information on the current status of a policy indicating matters, such as, accrued bonus, surrender value and entitlement to a loan;
