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[Cites 0, Cited by 0] [Section 18(12)] [Section 18] [Entire Act]

State of Andhra Pradesh - Subsection

Section 18(12)(j) in Dr. Abdul Haq Urdu University Act, 2016

(j)punish, suspend or dismiss teachers or any other employees of the university from service on grounds of proven misconduct, indiscipline, inefficiency, dereliction of duty, sabotage and such other circumstances in the manner prescribed by the Regulations;