Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 35] [Section 12] [Entire Act] State of Odisha - Subsection Section 12(2) in The Orissa Prevention of Land Encroachment Act, 1972 (2)The Collector may revise a decision or order made by a Sub-divisional Officer under Sub-section (1) [or under Section 7 or Section 8-A.]
