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[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Rajasthan - Subsection

Section 12(1) in Rajasthan Bhamashah (Direct Transfer of Public Welfare Benefits and Delivery of Services) Act, 2017

(1)The State Government, through government department or government body shall deliver all the public welfare benefits and services as notified under section 10 and section11, after authentication, through the Bhamashah Platform.