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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Punjab - Subsection

Section 6(v) in The Punjab School Education Board (Submission of Books and their Approval) Regulations, 1979

(v)[ A party must submit, an affidavit at the time of agreement alongwith his entry, that it does not contain any material covered by copy-right, or that necessary permission for reproduction of copy-right, material in the entry has been obtained from the copy-right holder (s). In case an entry contains any material covered by copy-right, the party must specify the same clearly.] [Substituted vide Board's item No. 2(5) dated 6-8-1993.]