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[Cites 0, Cited by 0] [Section 156(2)] [Section 156] [Entire Act]

Union of India - Subsection

Section 156(2)(r) in The Indo-Tibetan Border Police Force Act, 1992

(r)any other matter which is to be, or may be, prescribed, or in respect of which provision is to be , or may be, made by rules.