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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Chattisgarh - Subsection

Section 6(2) in Chhattisgarh Public Distribution System (Control) Order, 2004

(2)Require any person to make any statement or furnish any information or to produce any document or article in possession or under his control relating to the purchase, sale, distribution or storage of any essential commodity and every person so required shall comply with such requisition.