Custom, Excise & Service Tax Tribunal
M/S. Uniworth Textile Ltd vs Cce, Raipur on 9 April, 2010
IN THE CUSTOMS, EXCISE & SERVICE TAX APPELLATE TRIBUNAL
West Block 2, R.K.Puram,New Delhi-110066
Principal Bench, New Delhi.
E/849/2009
M/s. Uniworth Textile Ltd. Appellant
Versus
CCE, Raipur Respondent
Appearance Sh. Vikram Jeet Banerjee, Adv. For Appellants Sh. Nitin Anand, DR for Respondent Coram: Honble Mr. JUSTICE R.M.S.KHANDEPARKAR, PRESIDENT Honble Mr. RAKESH KUMAR, MEMBER (TECHNICAL) Date of decision: 9.4.2010 ORDER SHEET Learned Advocate for the appellants states that the appellants have moved an application for modification before the Honble High Court and the matter is now adjourned to 17.9.2010. He has produced copy of the order whereby matter has been adjourned to 17.9.2010 before Honble High Court. The order discloses that the same has been passed in the presence of the Revenues representative. In the circumstances, matter to be listed for further orders to be passed on 27.9.2010.
(Justice R.M.S.Khandeparkar) President (Rakesh Kumar) Member Technical km