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State of Rajasthan - Section

Section 16 in Rajasthan Civil Services (Special Selection and Special Conditions of Service for Appointment of Persons in the State Special Branch) Rules, 2013

16. Repeal and Saving.

- All existing rules and orders in relation to matters covered by these rules and in force immediately before commencement of these rules are hereby repealed.Provided that, any action under the rules and orders so superseded, shall be deemed to have been taken under the provisions of these rules.