Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 16(1)] [Section 16] [Entire Act] State of Haryana - Subsection Section 16(1)(vi) in Haryana District Mineral Foundation Trust Rules, 2016 (vi)All other properties of the Foundation and the income derived therefrom or appreciation thereof.