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[Cites 0, Cited by 0] [Section 255(3)] [Section 255] [Entire Act]

State of West Bengal - Subsection

Section 255(3)(b) in The West Bengal Motor Vehicles Rules, 1989

(b)where the vehicle has no tail-board, in a metal carrier fitted between the frame side members, underneath the body nearest to the rear wheel on either side. The tail-board of the vehicle and where the vehicle has no tail-board, the wooden planks above the frame side members shall also have a hook in the centre.