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[Cites 0, Cited by 0] [Section 40A] [Entire Act]

State of Chattisgarh - Subsection

Section 40A(7) in The Chhattisgarh Panchayat Nirvachan Niyam, 1995

(7)The Commission shall, after satisfying itself that the Returning Officer has duly reviewed his order, issue; revised time schedule for completion of election for the seat in question.Chapter-VII Candidates and their Agents