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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Rajasthan - Subsection

Section 4(2) in The Rajasthan Irrigation and Drainage Act, 1954

(2)The State Government may, by notification in the [Official Gazette] [Substituted by Rajasthan Act 27 of 1957.]
(a)create new, or abolish existing circles, divisions and sub- divisions, or
(b)define or alter the limits of any of them.