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[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Odisha - Subsection

Section 10(a) in The Orissa Partnership Rules, 1943

(a)Upon the registration of a firm, the Registrar shall grant to the firm an acknowledgement in Form 'C' and on the filing of any document required to be filed under the Act he shall grant to the person at whose instance it is filed an acknowledgement in Form 'D'.