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Calcutta High Court

Messers Panorama Capital Market Ltd vs Income Tax Officer on 27 January, 2015

Author: Girish Chandra Gupta

Bench: Girish Chandra Gupta

                                        ORDER SHEET

                           IN THE HIGH COURT AT CALCUTTA

                                Special Jurisdiction [Income Tax]

                                        ORIGINAL SIDE

                                      ITA No.134 of 2009

                      MESSERS PANORAMA CAPITAL MARKET LTD.

                                             Versus

                      INCOME TAX OFFICER, WARD 5(2) KOLKATA


  BEFORE:

  The Hon'ble JUSTICE GIRISH CHANDRA GUPTA

The Hon'ble JUSTICE ARINDAM SINHA Date : 27th January, 2015.

For Appellant : Mrs., Sutapa Roy Chowdhury, Adv.

The Court : This is an appeal of 2009. We are told that no service has been effected which may be a ground for dismissal. The point may, however, be considered in the event the revenue raises the question. Let the matter be listed under the heading 'For Orders' three weeks hence, as prayed for. Let a notice be served within a week from date. Affidavit of Service be filed.

(GIRISH CHANDRA GUPTA, J.) (ARINDAM SINHA, J.) sm