Calcutta High Court
Messers Panorama Capital Market Ltd vs Income Tax Officer on 27 January, 2015
Author: Girish Chandra Gupta
Bench: Girish Chandra Gupta
ORDER SHEET
IN THE HIGH COURT AT CALCUTTA
Special Jurisdiction [Income Tax]
ORIGINAL SIDE
ITA No.134 of 2009
MESSERS PANORAMA CAPITAL MARKET LTD.
Versus
INCOME TAX OFFICER, WARD 5(2) KOLKATA
BEFORE:
The Hon'ble JUSTICE GIRISH CHANDRA GUPTA
The Hon'ble JUSTICE ARINDAM SINHA Date : 27th January, 2015.
For Appellant : Mrs., Sutapa Roy Chowdhury, Adv.
The Court : This is an appeal of 2009. We are told that no service has been effected which may be a ground for dismissal. The point may, however, be considered in the event the revenue raises the question. Let the matter be listed under the heading 'For Orders' three weeks hence, as prayed for. Let a notice be served within a week from date. Affidavit of Service be filed.
(GIRISH CHANDRA GUPTA, J.) (ARINDAM SINHA, J.) sm