Section 35(2)(a) in The National Trust for Welfare of Persons with Autism, Cerebral Palsy, Mental Retardation and Multiple Disabilities Act, 1999

[Cites 0, Cited by 0] [Section 35(2)] [Section 35] [Entire Act]

(a)the manner and purpose for which a person may be associated under sub-section (5) of section 3;

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