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State of Maharashtra - Section

Section 132 in The Maharashtra Agricultural Universities (Krishi Vidyapeeths) Statutes, 1990

132. Consultancy.

- In order to provide the service of talented and specialised Academic Officers and Academic Staff Members of the University to other Governments/other Agencies including foreign agencies, corporate body or Private Sector, within or outside India, the Vice-Chancellor may consider such request and make available the services of concerned person on such terms and conditions us may be specified by the Executive Council in this behalf and with prior approval of the Pro-Chancellor.
(2)In order to provide the talent and expertise of the Vice-Chancellor, it shall be competent for the Pro-Chancellor to assign the services of such Vice-Chancellor to other Governments, and/or agencies including foreign Governments, foreign agencies, corporate bodies or private sector, within or outside India for such period and conditions as the Pro-Chancellor may in each case determine.