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Union of India - Section

Section 56 in The Tripura University Act, 2006

56. Establishment of check-post or barrier and inspection of goods while in transit.

- If the Government considers that with a view to prevent or check evasion of tax under this Act, in any place or places in the Union Territory, it is necessary so to do, it may, by notification, direct the setting up of a check-post or the erection of a barrier or both, at such place or places as may be notified.