Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Madhya Pradesh - Subsection Section 2(b) in The M.P. Hospital Supplies Rules, 1972 (b)'Article' means and includes food-grains, vegetables, milk, butter, ghee, oil, spices, meat, eggs, fruits, fuel and such other articles as are required for use in the hospitals;
