Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Rajasthan - Section Section 25 in The Rajasthan Court of Wards Act, 1951 25. Allowance for ward and his family. - The Court of Wards may from time to time, determine, what sums shall be allowed in respect of the expenses of any ward and of his family and depend ants.
