Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 91(5)] [Section 91] [Entire Act] State of Mizoram - Subsection Section 91(5)(b) in Mizoram Cooperative Societies Act, 2006 (b)power to summon persons in possession or responsible for the custody of documents specified under sub-section 5(a).