Section 24(4)(i) in Andhra Pradesh Distillery (Manufacture of Indian made Foreign Liquor other than Beer and Wine) Rules, 2006

[Cites 0, Cited by 0] [Section 24(4)] [Section 24] [Entire Act]

(i)The Andhra Pradesh Beverages Corporation depots located in the State as per the purchase orders given by the Corporation.

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