Section 73 in Rajasthan District Board Account Rules

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In the case of travelling allowance the following details shall be furnished in the bill:-

(i)Name and designation of the officer:

(ii)Actual pay of the incumbent:

(iii)Dates and hours of journeys and halts:

(iv)Route from......to.......

(v)Purpose of journey:

(vi)If by road the number of miles.

Contingencies

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