Section 2(1)(g) in Orissa Pani Panchayat Act, 2002

[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

(g)"distributary system" means and includes;

(i)all main canals, branch canals, distributaries and minor canals constructed for the supply and distribution of water for irrigation;

(ii)all works, structures and appliances connected with the distribution of water for irrigation but does not include head works, and

(iii)all field channels and other related channels and structures under a outlet or pipe outlet;

Legal Document View