Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 12] [Entire Act] State of Rajasthan - Subsection Section 12(2) in The Rajasthan Co-Operative Service Rules, 1954 (2)[ Working knowledge of Hindi written in Devnagri script and knowledge of Rajasthan Culture.] [Substituted by F. 5(1) DOP/A-II/77. 30-1-84]
