(1)On receipt of an order from the Government for the removal of a lunatic to a mental hospital, the Superintendent shall forward him to the mental hospital specified, with -(a)the Government order directing his transfer,(b)his descriptive roll in Form No. 9 of the Punjab Mental Hospital Manual,(c)a medical certificate in Form No. 3 of Schedule I of Act IV of 1912,(d)his history ticket and private property (if any),(e)warrant of imprisonment(f)remission sheet if a convict(g)a copy of the Court's Judgment in his case.
