Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 25] [Entire Act] State of Tamilnadu - Subsection Section 25(8) in The Bharathiar University Act, 1981 (8)to prescribe [* * *] [Omitted by Tamil Nadu Act 20 of 1985.] the conditions for affiliating colleges to the University and to withdraw affiliation from colleges;
