Allahabad High Court
Commissioner, Commercial Tax, U.P., ... vs M/S Bajrang Traders Galla ... on 11 August, 2010
Author: Naravan Shukla
Bench: Naravan Shukla
Court No. - 3 Case :- TRADE TAX REVISION DEFECTIVE No. - 201 of 2010 Petitioner :- Commissioner, Commercial Tax, U.P., Lucknow Respondent :- M/S Baj rang Traders Galla Vyapari,Nawabganj, Gonda Petitioner Counsel :- Standing Counsel Hon'ble Shri Naravan Shukla.J.
C.M.ADDlication No.80198 of 2010 Issue notice.
Order Date :- 11.8.2010 Banswar