Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 1]

Allahabad High Court

Commissioner, Commercial Tax, U.P., ... vs M/S Bajrang Traders Galla ... on 11 August, 2010

Author: Naravan Shukla

Bench: Naravan Shukla

Court No. - 3

Case :- TRADE TAX REVISION DEFECTIVE No. - 201 of 2010
Petitioner :- Commissioner, Commercial Tax, U.P., Lucknow
Respondent :- M/S Baj rang Traders Galla Vyapari,Nawabganj, Gonda
Petitioner Counsel :- Standing Counsel

Hon'ble Shri Naravan Shukla.J.

C.M.ADDlication No.80198 of 2010 Issue notice.

Order Date :- 11.8.2010 Banswar